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State of Odisha - Section

Section 3 in The Prisons (Orissa Amendment) Act, 1958

3. Amendment of Section 46, Act 9 of 1894.

- In Section 46 of the said Act-
(i)in Clause (4) for the words "the remission system" the words "the remission or furlough system" shall be substituted;
(ii)Clause (5) shall be omitted.