Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Uttar Pradesh - Subsection Section 44(1) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999 (1)The Uttar Pradesh Rajarshi Tandon Open University Ordinance, 1998( No. 18 of 1998) is hereby repealed.
