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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(7) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(7)One [third] [Substituted 'half' by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).] of the total number of members of the Academic Council including the representative of the Central Government shall form a quorum for a meeting of the Academic Council.