Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(5C)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(5C)(b) in The Levy Sugar Price Equalisation Fund Act, 1976

(b)is under the cover of any guarantee mentioned in clause (b) of that sub-section,