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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(2)One-third of the total strength of the members of the Senate shall be the quorum required for a meeting of the Senate :Provided that such quorum shall not be required at a convocation of the University.