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[Cites 0, Cited by 0] [Section 149] [Entire Act]

State of Rajasthan - Subsection

Section 149(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)stripping of formwork used in concreting work commences until the concrete on such formwork is fully set, examined and certified to this effect by the responsible, person and record of such examination and certification is maintained;