Himachal Pradesh High Court
Shankar Singh Thakur vs Shri Sandeep Kumar, on 17 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Shankar Singh Thakur Versus Shri Sandeep Kumar, IAS, and another .
CWP No.7291 of 2021 17.03.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Rejoinder filed.
The learned counsel appearing for the respondents prays for an adjournment. Granted as not opposed.
Matter to come up on 12.04.2022.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 17, 2022 (Bhardwaj) ::: Downloaded on - 21/03/2022 20:11:16 :::CIS