Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 2 in The Suits Valuation Act, 1887 2. Extent and commencement of Part I. - This Part shall extend to such local areas, and come into force therein on such dates, as the State Government, by notification in the Official Gazette, directs.
