Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] Union of India - Subsection Section 56(10) in The Arms Rules, 2016 (10)The licensee shall ensure that all employees who have access to completed manufactured firearms or ammunition within the manufacturing or proof-testing facility are technically competent to handle the same.
