Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(2) in The Rajasthan Agricultural Produce Markets Rules, 1963 (2)lacaf/kr ftys dk dysDVj ;k mlds }kjk fufeRr izkf/kd`r dksbZ vf/kdkjh] fuokZpuksa ds iz;kstu ds fy,] e.Mh {ks= dks brus fuokZpu&{ks=ksa esa foHkkftr djsxk tks /kkjk 7 dh mi&/kkjk (1) ds [k.M (d) ds mi&[k.M (i) ;k] [k.M ([k) ds mi&[k.M (i) ds v/khu d`"kdksa }kjk fuokZfpr fd;s tkus okys lnL;ksa dh la[;k ds cjkcj gksa vkSj ,sls izR;sd fuokZpu&{ks=ksa ls ,d lnL; fuokZfpr fd;k tk;sxkA
