Section 113(1)(m) in Mizoram Cooperative Societies Act, 2006

[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Mizoram - Subsection

Section 113(1)(m) in Mizoram Cooperative Societies Act, 2006

(m)to sell the immovable and movable property and actionable claims of the co-operative by public auction or private contract, with power to transfer the whole or part thereof to any person or body corporate or sell the same if parts,

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State of Mizoram - Subsection

Section 113(1)(m) in Mizoram Cooperative Societies Act, 2006