Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 2] [Entire Act] Union of India - Subsection Section 2(hh) in The Copyright Act, 1957 (hh)"duplicating equipment" means any mechanical contrivance or device used or intended to be used for making copies of any work;
