Kerala High Court
Rego Raju, S /O Raju Alexander vs Kerala State Election Commission, ... on 8 August, 2024
2024:KER:60659
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 8TH DAY OF AUGUST 2024 / 17TH SRAVANA, 1946
WP(C) NO. 28277 OF 2024
PETITIONER:
REGO RAJU, S /O RAJU ALEXANDER,
AGED 42 YEARS, NADUVILAPARAMBIL HOUSE, SEAVIEW WARD,
ALAPPUZHA, PIN - 688001.
BY ADVS. M/S.M.P.MADHAVANKUTTY & DHANYA BABU
RESPONDENTS:
1 KERALA STATE ELECTION COMMISSION, OFFICE OF THE
KERALA STATE ELECTION COMMISSION, VIKAS BHAVAN,
JANAHITHAM, NEAR LEGISLATIVE ASSEMBLY,
THIRUVANANTHAPURAM, PIN - 695033, REPRESENTED BY STATE
ELECTION COMMISSIONER.
2 ELLICKAL KUNJUMON,
S/O MOHAMMED, ELLICKAL PURAYIDAM, VATTAYAL WARD,
ALAPPUZHA (MEMBER NO. 37, ALAPPUZHA MUNICIPALITY), PIN
- 688001.
SRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.08.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:60659
MOHAMMED NIAS C. P. , J.
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W. P. (C) No. 28277 of 2024
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Dated this the 8th day of August, 2024
JUDGMENT
The learned counsel for the petitioner seeks permission to withdraw this writ petition.
Permission granted. The above writ petition is dismissed as withdrawn.
Sd/-
MOHAMMED NIAS C. P., JUDGE MMG 2024:KER:60659 APPENDIX OF WP(C).NO.28277/2024 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ORIGINAL PETITION FILED IN OP NO. 32/2021 DATED 08-11-2021 BEFORE THE KERALA STATE ELECTION COMMISSION EXHIBIT P2 A TRUE COPY OF THE OBJECTION DATED 10-05-2022 FILED BY THE 2ND RESPONDENT HEREIN IN OP NO.32/2021
EXHIBIT P3 A TRUE COPY OF THE ABOVE ADDITIONAL WITNESS SCHEDULE FILED IN OP NO. 32/2021 EXHIBIT P4 A TRUE COPY OF THE PETITION NUMBERED AS IA NO. 28/2024 IN OP NO. 32/2021 BEFORE THE 1ST RESPONDENT EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 18-04-2024 IN IA NO. 28/2024 IN OP NO. 32/2021 PASSED BY THE 1ST RESPONDENT