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[Cites 0, Cited by 11] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in Tamil Nadu Protection of Interests of Depositors (In Financial Establishments) Act, 1997

(2)"deposit" means the deposit of money either in one lump sum or by instalments made with the Financial Establishment for a fixed period, for interest or for return in any kind or for any service;