Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 17 in Haryana Municipal (Sanitation and Public Health) Bye-laws, 1976

17. Provision for garbage cans.

- All house-holders/tenants of commercial, residential and other buildings shall place garbage cans outside their premises from which garbage may be collected by municipal health authority.