Section 69A(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
(2)The State Government shall by notification in the Official Gazette, cow one or more Tribunals to be called the "Agricultural University and College Tribunala" for adjudication of disputes or difference between the teachers and employees and university, management of any affiliated colleges or recognized institutions connected with, or arising out of the matters specified in sub-section (1) of section 69B.
