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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(39) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(39)"Revolving Market Development Fund" means a non-lapsable fund maintained by Director under section 101 (1) of this Act;