Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(d) in The State Bank Of India (Subsidiary Banks) Act, 1959 (d)[the State Bank of Mysore;] [Exixting banks of these Banks were dissolved w.e.f. 8-1-1966 - See S.O., 88, Gazette of India, 8-1-1966, Pt. II, Section 3(ii), p. 96]
