Madhya Pradesh High Court
Nand Kishore Upadhyay vs The State Of Madhya Pradesh on 19 August, 2020
Author: Nandita Dubey
Bench: Nandita Dubey
1 WP-10695-2020
The High Court Of Madhya Pradesh
WP-10695-2020
(NAND KISHORE UPADHYAY Vs THE STATE OF MADHYA PRADESH AND OTHERS)
1
Jabalpur, Dated : 19-08-2020
Heard through Video Conferencing.
Shri R.K. Verma, learned Addl. Advocate General for the
respondent/State.
Learned counsel for the petitioner could not be connected. List this matter after two weeks.
(NANDITA DUBEY) JUDGE gn Digitally signed by GEETHA NAIR Date: 2020.08.19 15:41:50 +05'30'