Delhi High Court - Orders
Hkl Magu & Ors vs State & Anr on 12 October, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~40 to 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2569/2019, CRL.M.As. 10317/2019 (stay) & 10736/2019
HKL MAGU & ORS ..... Petitioners
Through: Mr. Vikash Singh, Senior Advocate
(through VC) with Mr. Varun Singh,
Mr. Akshay Dev, Ms. Deepieka
Kalia, Mr. Keshav Khandelwal and
Ms. Vaishnavi, Advocates.
versus
STATE & ANR ..... Respondents
Through: Mr. Pradeep Gahalot, APP for
State/R-1.
Mr. Manish Mohan, CGSC for
R-2/UOI (through VC).
41
+ CRL.M.C. 2640/2019, CRL.M.As. 10557/2019 & 10734-35/2019
VIJAY MATHUR & ORS ..... Petitioners
Through: Mr. Vikash Singh, Senior Advocate
(through VC) with Mr. Varun Singh,
Mr. Akshay Dev, Ms. Deepieka
Kalia, Mr. Keshav Khandelwal and
Ms. Vaishnavi, Advocates.
versus
STATE AND ANR. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for
State/R-1.
Mr. Kirtiman Singh, CGSC with
Mr. Waize Ali Noor, Ms. Akshita and
Ms. Vidhi Jain, Advocates for R-2.
42
+ CRL.M.C. 2641/2019 & CRL.M.A. 10559/2019 (stay)
SHRI VIDUR PURI ..... Petitioner
Through: Mr. Kunal Tandon and Ms. Richa
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 21:16:03
Sandilya, Advocates.
versus
STATE & ANR ..... Respondents
Through: Mr. Pradeep Gahalot, APP for
State/R-1.
Mr. Apoorv Kurup, Mr. Akhil Hasija
and Ms. Gauri Goburdhun, Advocates
for R-2.
43
+ CRL.M.C. 1046/2021 & CRL.M.A. 5309/2021 (stay)
A. SAKTHEVIL & ORS. ..... Petitioners
Through: Mr. Kuljeet Rawal, Mr. Rajesh Rawal
and Mr. Aditya Joshi, Advocates.
versus
STATE & ANR. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for
State/R-1.
Ms. Amrita Prakash, CGSC with
Mr. Vishal Ashwani Mehta, Advocate
for R-2/UOI.
44
+ CRL.M.C. 1050/2021 & CRL.M.A. 5346/2021 (stay)
VIRENDER UPPAL & ORS. ..... Petitioners
Through: Mr. Kuljeet Rawal, Mr. Rajesh Rawal
and Mr. Aditya Joshi, Advocates.
versus
STATE & ANR. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for
State/R-1.
45
+ CRL.M.C. 4913/2022 & CRL.M.A. 19665/2022 (stay)
SHRI VIDUR PURI ..... Petitioner
Through: Mr. Kunal Tandon and Ms. Richa
Sandilya, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 21:16:03
versus
STATE NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for
State/R-1.
46
+ CRL.M.C. 890/2023 & CRL.M.A. 3390/2023 (stay)
APPAREL EXPORT PROMOTION COUNCIL ..... Petitioner
Through: Mr. Kuljeet Rawal, Mr. Rajesh Rawal
and Mr. Aditya Joshi, Advocates.
versus
STATE AND ANR. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for
State/R-1.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 12.10.2023 [Through Hybrid Mode]
1. List on 12.12.2023 at 2:30 PM.
2. Interim orders to continue.
DR. SUDHIR KUMAR JAIN, J OCTOBER 12, 2023 N This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 21:16:03