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Delhi High Court - Orders

Hkl Magu & Ors vs State & Anr on 12 October, 2023

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~40 to 46
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 2569/2019, CRL.M.As. 10317/2019 (stay) & 10736/2019
                                                HKL MAGU & ORS                                                                   ..... Petitioners
                                                             Through:                                          Mr. Vikash Singh, Senior Advocate
                                                                                                               (through VC) with Mr. Varun Singh,
                                                                                                               Mr. Akshay Dev, Ms. Deepieka
                                                                                                               Kalia, Mr. Keshav Khandelwal and
                                                                                                               Ms. Vaishnavi, Advocates.
                                                                                      versus

                                                STATE & ANR                                                                    ..... Respondents
                                                                                      Through:                 Mr. Pradeep    Gahalot, APP for
                                                                                                               State/R-1.
                                                                                                               Mr. Manish Mohan,       CGSC    for
                                                                                                               R-2/UOI (through VC).
                                    41
                                    +           CRL.M.C. 2640/2019, CRL.M.As. 10557/2019 & 10734-35/2019
                                                VIJAY MATHUR & ORS                                                               ..... Petitioners
                                                             Through:                                          Mr. Vikash Singh, Senior Advocate
                                                                                                               (through VC) with Mr. Varun Singh,
                                                                                                               Mr. Akshay Dev, Ms. Deepieka
                                                                                                               Kalia, Mr. Keshav Khandelwal and
                                                                                                               Ms. Vaishnavi, Advocates.
                                                                                      versus

                                                STATE AND ANR.                                                                 ..... Respondents
                                                             Through:                                          Mr. Pradeep    Gahalot, APP for
                                                                                                               State/R-1.
                                                                                                               Mr. Kirtiman Singh, CGSC with
                                                                                                               Mr. Waize Ali Noor, Ms. Akshita and
                                                                                                               Ms. Vidhi Jain, Advocates for R-2.
                                    42
                                    +           CRL.M.C. 2641/2019 & CRL.M.A. 10559/2019 (stay)
                                                SHRI VIDUR PURI                                                                ..... Petitioner
                                                              Through:                                         Mr. Kunal Tandon and Ms. Richa




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 21:16:03
                                                                                                                Sandilya, Advocates.
                                                                                      versus

                                                STATE & ANR                                                                      ..... Respondents
                                                                                      Through:                 Mr. Pradeep     Gahalot, APP for
                                                                                                               State/R-1.
                                                                                                               Mr. Apoorv Kurup, Mr. Akhil Hasija
                                                                                                               and Ms. Gauri Goburdhun, Advocates
                                                                                                               for R-2.
                                    43
                                    +           CRL.M.C. 1046/2021 & CRL.M.A. 5309/2021 (stay)
                                                A. SAKTHEVIL & ORS.                                                               ..... Petitioners
                                                              Through:                                         Mr. Kuljeet Rawal, Mr. Rajesh Rawal
                                                                                                               and Mr. Aditya Joshi, Advocates.
                                                                                      versus

                                                STATE & ANR.                                                                     ..... Respondents
                                                                                      Through:                 Mr. Pradeep     Gahalot, APP for
                                                                                                               State/R-1.
                                                                                                               Ms. Amrita Prakash, CGSC with
                                                                                                               Mr. Vishal Ashwani Mehta, Advocate
                                                                                                               for R-2/UOI.
                                    44
                                    +           CRL.M.C. 1050/2021 & CRL.M.A. 5346/2021 (stay)
                                                VIRENDER UPPAL & ORS.                    ..... Petitioners
                                                             Through: Mr. Kuljeet Rawal, Mr. Rajesh Rawal
                                                                      and Mr. Aditya Joshi, Advocates.
                                                             versus

                                                STATE & ANR.                                                                     ..... Respondents
                                                                                      Through:                 Mr. Pradeep     Gahalot, APP for
                                                                                                               State/R-1.
                                    45
                                    +           CRL.M.C. 4913/2022 & CRL.M.A. 19665/2022 (stay)
                                                SHRI VIDUR PURI                                                                    ..... Petitioner
                                                              Through:                                         Mr. Kunal Tandon and Ms. Richa
                                                                                                               Sandilya, Advocates.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/10/2023 at 21:16:03
                                                                                       versus

                                                STATE NCT OF DELHI & ANR.                                                       ..... Respondents
                                                              Through: Mr. Pradeep                                             Gahalot, APP for
                                                                       State/R-1.
                                    46
                                    +           CRL.M.C. 890/2023 & CRL.M.A. 3390/2023 (stay)
                                                APPAREL EXPORT PROMOTION COUNCIL         ..... Petitioner
                                                             Through: Mr. Kuljeet Rawal, Mr. Rajesh Rawal
                                                                      and Mr. Aditya Joshi, Advocates.
                                                             versus

                                                STATE AND ANR.                                                                  ..... Respondents
                                                             Through:                                          Mr. Pradeep     Gahalot, APP for
                                                                                                               State/R-1.

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 12.10.2023 [Through Hybrid Mode]

1. List on 12.12.2023 at 2:30 PM.

2. Interim orders to continue.

DR. SUDHIR KUMAR JAIN, J OCTOBER 12, 2023 N This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 21:16:03