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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(2)(a) in Himachal Pradesh Private Forests Act, 1954

(a)the entries in any record of rights prepared and finally published under any law for the time being in force and value to be attached to such entries under such law;