Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 63 in Reductions and Remissions (Andhra Pradesh) 63. Sale certificates issued under sub-section (5) of Section 38 of Madras Revenue Recovery Act, 1864 (Madras Act II of 1864). (G.O.Ms.No. 2190, Rev. dated 29th September, 1942).
