Supreme Court - Daily Orders
Adani Vizhinjam Port Pvt. Ltd. vs The State Of Kerala on 31 August, 2021
Bench: A.M. Khanwilkar, Sanjiv Khanna, J.K. Maheshwari
1
ITEM NO.26+44 Court 3 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12669/2021
(Arising out of impugned final judgment and order dated 16-03-2021
in WA No. 294/2021 passed by the High Court Of Kerala At Ernakulam)
ADANI VIZHINJAM PORT PVT. LTD. Petitioner(s)
VERSUS
THE STATE OF KERALA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.100745/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.100747/2021-PERMISSION TO
FILE LENGTHY LIST OF DATES and IA No.100967/2021-APPLICATION FOR
PERMISSION )
WITH
Diary No(s). 19534/2021
(FOR ADMISSION and I.R. and IA No.104426/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.104427/2021-EXEMPTION FROM
FILING O.T. and IA No.104430/2021-EXEMPTION FROM FILING AFFIDAVIT
and IA No.104425/2021-PERMISSION TO FILE PETITION (SLP/TP/WP/..)
Date : 31-08-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. Mahesh Agarwal, Adv.
Mr. Rohan Talwar, Adv.
Mr. E.C. Agrawala, AOR
Ms. Smrithi Suresh, Adv.
Mr. Enoch David Simon Joel, Adv.
Mr. A. Karthik, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List these matters along with Civil Appeal Digitally signed by NEETU KHAJURIA Date: 2021.08.31 19:11:43 IST Reason: Nos. 12122-12123 of 2018 and connected cases, if any, before appropriate Bench on 01.09.2021.
2If any matter is unready, appropriate office report be circulated for consideration.
(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER