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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Uttar Pradesh - Subsection

Section 97(2)(a) in The U.P. Water Supply and Sewerage Act, 1975

(a)the summoning and holding of meetings of the Nigam or a Jal Sansthan, the time and place where such meetings are to be held, the conduct of business at such meetings and the number of persons necessary to form quorum thereat;