Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 20 in Rules under the Pharmacy Act, 1948 20. In the case of a casual vacancy occurring in the office of the President or Vice-President a fresh election shall be held in accordance with the provisions of Rules 14 to 19.
