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State of Mizoram - Section

Section 34 in Mizoram Excise Rules, 1983

34. Export pass.

- India-made foreign spirits, rectified spirits, denatured spirits and spirituous preparations manufactured in any distillery or bonded warehouse in Mizoram may be exported to any other State of India under cover of an export pass and in accordance with the rules immediately hereinafter following.Procedure for the export of India-made foreign spirits, rectified spirits and denatured spirits