Section 11 in The Chhatrapati Shivaji Maharaj University, Panvel, Act, 2018
11. Officers of the University.
- Following shall be the officers of the University, namely :-(i)the President;(ii)the Vice-Chancellor;(iii)Deans of Faculties;(iv)the Registrar;(v)the Chief Finance and Accounts Officer;(vi)the Controller of Examinations; and(vii)such other persons in the service of the University, as may be declared by the statutes, to be the officers of the University.
