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State of Odisha - Section
Section 25 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
25.
The fees to be paid for the grant of a certificate of registration shall be as specified below, namely:If the number of workers proposed to be employed as building workers, for a building or other construction work on one day;| (a) | is upto 100 | Rs. 100.00 |
| (b) | Exceeds 100 but does not exceed 500 | Rs. 500.00 |
| (c) | Exceeds 500 | Rs. 1000.00 |