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Gujarat High Court

Amazon Transportation Services Pvt Ltd vs Assistant Labour Commissioner And ... on 27 March, 2017

Author: G.R.Udhwani

Bench: G.R.Udhwani

                   C/SCA/21430/2016                                               ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       SPECIAL CIVIL APPLICATION NO. 21430 of 2016
                                                TO
                       SPECIAL CIVIL APPLICATION NO. 21433 of 2016
                                               With
                       SPECIAL CIVIL APPLICATION NO. 21436 of 2016
                                                TO
                       SPECIAL CIVIL APPLICATION NO. 21439 of 2016
                                               With
                       SPECIAL CIVIL APPLICATION NO. 21441 of 2016
                                                TO
                       SPECIAL CIVIL APPLICATION NO. 21443 of 2016

         ==========================================================
                  AMAZON TRANSPORTATION SERVICES PVT LTD....Petitioner(s)
                                         Versus
              ASSISTANT LABOUR COMMISSIONER AND CONCILIATION OFFICER &
                                   3....Respondent(s)
         ==========================================================
         Appearance:
         MR SANJEEV PURI, SENIOR ADVOCATE WITH MR ROHIT PURI, MR KEYUR GANDHI
         AND MR NISARG DESAI ADVOCATES FOR NANAVATI ASSOCIATES for the Petitioner.
         MR BHARGAV PANDYA AGP for the Respondent(s) No. 1
         NOTICE SERVED BY DS for the Respondent(s) No. 1 - 4
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI

                                        Date : 27/03/2017


                                      COMMON ORAL ORDER

RULE   returnable   on   03/05/2017.   Ad­interim­ relief granted earlier to continue till then.

(G.R.UDHWANI, J.) sompura Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Mar 28 00:56:03 IST 2017