Gujarat High Court
Amazon Transportation Services Pvt Ltd vs Assistant Labour Commissioner And ... on 27 March, 2017
Author: G.R.Udhwani
Bench: G.R.Udhwani
C/SCA/21430/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 21430 of 2016
TO
SPECIAL CIVIL APPLICATION NO. 21433 of 2016
With
SPECIAL CIVIL APPLICATION NO. 21436 of 2016
TO
SPECIAL CIVIL APPLICATION NO. 21439 of 2016
With
SPECIAL CIVIL APPLICATION NO. 21441 of 2016
TO
SPECIAL CIVIL APPLICATION NO. 21443 of 2016
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AMAZON TRANSPORTATION SERVICES PVT LTD....Petitioner(s)
Versus
ASSISTANT LABOUR COMMISSIONER AND CONCILIATION OFFICER &
3....Respondent(s)
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Appearance:
MR SANJEEV PURI, SENIOR ADVOCATE WITH MR ROHIT PURI, MR KEYUR GANDHI
AND MR NISARG DESAI ADVOCATES FOR NANAVATI ASSOCIATES for the Petitioner.
MR BHARGAV PANDYA AGP for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 1 - 4
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CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 27/03/2017
COMMON ORAL ORDER
RULE returnable on 03/05/2017. Adinterim relief granted earlier to continue till then.
(G.R.UDHWANI, J.) sompura Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Mar 28 00:56:03 IST 2017