Section 240(2)(s) in Insolvency And Bankruptcy Code, 2016

[Cites 0, Cited by 0] [Section 240(2)] [Section 240] [Entire Act]

Union of India - Subsection

Section 240(2)(s) in Insolvency And Bankruptcy Code, 2016

(s)the manner of appointing accountants, lawyers and other advisors under clause (d) of sub-section (2) of section 25;

(sa)[ other condition under clause (h) of sub section (2) of section 25;] [Inserted by Act No. 8 of 2018, dated 18.1.2018.]