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NCT Delhi - Section

Section 87 in Delhi Police Act, 1978

87. Letting loose horse etc., and suffering ferocious dogs to be at large. No person shall in any street or public place-

(a)negligently let loose any horse or other animal, so as to cause danger, injury, alarm or annoyance; or
(b)suffer ferocious dog to be at large without a muzzle; or
(c)set on or urge a dog or other animal to attack, worry or put in ear any person or horse or other animal.