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State of Maharashtra - Section
Section 27 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)
27.
For purposes of representation of the Principals on the Senate the six groups of colleges, viz.. A, B, C, D, E and F shall be formed as shown in detail in Appendix "I". For the first year, the Principals of Colleges of A and B groups shall be the members of the Senate. The allotment of seats of the Principals for the succeeding years shall be in the manner shown below :-| Groups B and C | Second year |
| Groups C and D | Third year |
| Groups D and E | Fourth year |
| Groups E and F | Fifth year |
| Groups F and A | Sixth year |