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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(c) in The M.P. Homoeopathy Council (Publication of Register and Appeal) Rules, 2000

(c)the number of practitioners whose names have been removed from the register during the period of five years preceding the revision of the register stating the sub-section and section of the Adhiniyam under which the names have been removed;