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Supreme Court - Daily Orders

Air Corp.Sc/St Emp.Assn.Mumbai vs Union Of India on 9 January, 2014

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ITEM NO.MM-4A                  Court No.4                SECTION X


              S U P R E M E   C O U R T   O F    I N D I A
                           RECORD OF PROCEEDINGS
                      WRIT PETITION (CIVIL) NO(s). 14 OF 2014


AIR CORP.SC/ST EMP.ASSN.MUMBAI                          Petitioner(s)


                   VERSUS


UNION OF INDIA & ORS.                                   Respondent(s)


(With appln(s)     for   ex-Parte   stay   and   permission   to   file    additional
documents)


Date: 09/01/2014    This Petition was called on for hearing today
                       in the Mentioning List


CORAM :
          HON’BLE DR. JUSTICE B.S. CHAUHAN
          HON’BLE MR. JUSTICE J. CHELAMESWAR
          HON’BLE MR. JUSTICE M.Y. EQBAL


For Petitioner(s)           Mr. J.P. Cama, Sr. Adv.
                            Mr. Chirag M.Shroff,Adv.
                            Mr. Abhishek Singh, Adv.


For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

Taken on board.

Learned counsel for the petitioner may file the additional affidavit.

List the matter on 20th January, 2014 in Court.

| (DEEPAK MANSUKHANI) |(M.S. NEGI) | | Court Master | Assistant Registrar |