Supreme Court - Daily Orders
Air Corp.Sc/St Emp.Assn.Mumbai vs Union Of India on 9 January, 2014
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ITEM NO.MM-4A Court No.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(s). 14 OF 2014
AIR CORP.SC/ST EMP.ASSN.MUMBAI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln(s) for ex-Parte stay and permission to file additional
documents)
Date: 09/01/2014 This Petition was called on for hearing today
in the Mentioning List
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE M.Y. EQBAL
For Petitioner(s) Mr. J.P. Cama, Sr. Adv.
Mr. Chirag M.Shroff,Adv.
Mr. Abhishek Singh, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Taken on board.
Learned counsel for the petitioner may file the additional affidavit.
List the matter on 20th January, 2014 in Court.
| (DEEPAK MANSUKHANI) |(M.S. NEGI) | | Court Master | Assistant Registrar |