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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(18) in Siliguri Municipal Corporation Act, 1990

(18)"edible fat" means any fat prepared in the manner approved, by the Health Officer from healthy goats, sheep, pigs, cows, buffaloes, or any other animal which the State Government may, by notification, specify for the purposes of this Act;