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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(6) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(6)The Commission may, for the reasons to be recorded in writing and after hearing the affected parties, allow reimbursement of any fee or expenses, as may be considered necessary.