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State of Uttar Pradesh - Section

Section 205U in U.P. Zamindari Abolition and Land Reforms Rules, 1952

205U. Calculation of average surplus produce.

- When the figures of the average produce of crops and its average value spread over a period of five years have been determined, the Settlement Officer will proceed to prepare the figures of per acre average surplus produce obtainable from each type of soil. The statement shall contain the average produce from the land spread over a period of five years. The average produce in terms of the money for each year shall be based on the average produce and the market value of that produce in (hat year. The per acre produce of each type of soil, shall be based on the average of five years.