Income Tax Appellate Tribunal - Mumbai
Accenture Solutions P. Ltd (Asol)(As A ... vs Deputy Commissioner Of Income Tax ... on 16 March, 2018
IN THE INCOME TAX APPELLATE TRIBUNAL
"K" Bench, Mumbai
Before S/Shri B.R. Baskaran (AM) & Sandeep Gosain (JM)
S.A. No. 102/Mum/2018 arising out of
I.T.A. No. 530/Mum/2018 (Assessment Year 2013-14)
Accenture Solutions Pvt. Ltd. JCIT
Plant 3, Godrej and Boyce Vs. Circle 14(1)(1)
Complex, Phirojshah Nagar Mumbai.
Off. LBS Marg, Vikhroli W
Mumbai-400 079.
PAN No. AACCA8997K
(Appellant) (Respondent)
Assessee by Shri Nishant Thakker &
Ms. Jasmine Amalsadvala
Department by Shri Saurabh Deshpande
Date of Hearing 16.3.2018
Date of Pronouncement 16.3.2018
ORDER
Per B.R. Baskaran (AM) :-
The assessee has moved this Stay Application seeking stay of outstanding demand.
2. At the time of hearing learned Counsel appearing for the assessee submitted that the Assessing Officer has already passed a Stay order on 15.2.2018 granting stay to the assessee upon payment of 20% of the outstanding demand. He submitted that the assessee has already paid 20% of the outstanding demand on 15.3.2018. Accordingly, the learned AR prayed that this appeal may be heard at an early date.
3. We heard learned DR and perused the record. Having regard to the submissions made by Ld A.R, we reject the stay sought by the assessee, since stay has already been granted by the Assessing Officer. Since both the parties agree for early hearing of the appeal, we are of the view that the appeal of the assessee may be heard early, on out of turn basis. Accordingly, we direct the 2 A c ce n tu r e S ol u ti o n s P v t. L td.
Registry to post this appeal for final hearing on 5.7.2018. Since, the date of hearing is announced in the Open Court in presence of both the parties, the Registry may desist from issuing formal notice of hearing to the parties.
4. In the result, Stay Application filed by the assessee is rejected.
Order has been pronounced in the Court on 16.3.2018.
Sd/- Sd/-
(SANDEEP GOSAIN) (B.R.BASKARAN)
JUDICIAL MEMBER ACCOUNTANT MEMBER
Mumbai; Dated : 16/3/2018
Copy of the Order forwarded to :
1. The Appellant
2. The Respondent
3. The CIT(A)
4. CIT
5. DR, ITAT, Mumbai
6. Guard File.
BY ORDER,
//True Copy//
(Senior Private Secretary)
PS ITAT, Mumbai