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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Meghalaya - Subsection

Section 6(2)(a) in The Meghalaya Co-operative Societies Rules

(a)If the Registrar is satisfied on all the points mentioned in Clauses (a), (b) and (c) of sub-rule (1), he may register the society and its bye-laws.