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[Cites 1, Cited by 2]

Punjab-Haryana High Court

State Of Haryana Etc vs Arjun Etc on 6 November, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

  IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                  CHANDIGARH

                               ****
                                             RFA No.2602 of 2006
                                      Date of Decision: 06.11.2008

                               ****
State of Haryana etc.
                                                   ....Appellant(s)

                                Vs.

Arjun etc.
                                                 .... Respondent(s)
                               ****

CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN

                               ****

Present:     Mr.H.S. Hooda, A.G., Haryana with
             Mr.Rajiv Kawatra, Sr.DAG, Haryana
             for the appellant(s).


             None for the respondent(s).

                               ****

RAKESH KUMAR JAIN, J.(ORAL)

For orders see RFA No.1668 of 2006 titled as "Hukam Chand Vs. State of Haryana" of even date.

(RAKESH KUMAR JAIN) 06.11.2008 JUDGE vivek