Punjab-Haryana High Court
State Of Haryana Etc vs Arjun Etc on 6 November, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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RFA No.2602 of 2006
Date of Decision: 06.11.2008
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State of Haryana etc.
....Appellant(s)
Vs.
Arjun etc.
.... Respondent(s)
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: Mr.H.S. Hooda, A.G., Haryana with
Mr.Rajiv Kawatra, Sr.DAG, Haryana
for the appellant(s).
None for the respondent(s).
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RAKESH KUMAR JAIN, J.(ORAL)
For orders see RFA No.1668 of 2006 titled as "Hukam Chand Vs. State of Haryana" of even date.
(RAKESH KUMAR JAIN) 06.11.2008 JUDGE vivek