Section 3(1)(b) in A.P. Food Security Rules, 2017

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State of Andhra Pradesh - Subsection

Section 3(1)(b) in A.P. Food Security Rules, 2017

(b)the priority households in which all the members of the household are to be provided monthly ration of food grains as per Section 3(1) of the Act, under Targeted Public Distribution System (TPDS) as a right; and

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State of Andhra Pradesh - Subsection

Section 3(1)(b) in A.P. Food Security Rules, 2017