Section 13(1)(e) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013
(e)he, or at least one adult member of his family, shall be given, subject to eligibility and willingness, subsidy and concessional loan for taking up an alternative occupation on a sustainable basis, in such manner as may be stipulated in the relevant scheme of the Central Government or the State Government or the concerned local authority;