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[Cites 0, Cited by 0] [Section 251] [Entire Act]

State of Rajasthan - Subsection

Section 251(b) in Rajasthan Land Revenue (Land Records) Rules, 1957

(b)If this rule is followed the presence of trees and bushes in the neighbourhood of a gauge is rather to be encouraged than otherwise. But as trees may be allowed to grow without being effectively lopped, no tree should be planted within thirty yards of the gauge.