Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Telangana - Subsection Section 112(12) in Greater Hyderabad Municipal Corporation Act, 1955 (12)public vaccination in accordance with the provisions of the [Telangana Vaccination Act, 1951] [Adapted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.];
