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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(1)(b) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(b)as against the Corporation to any tenancies or like relationship created by the Corporation in respect of any premises but shall apply to any premises let to the Corporation.