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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2) in The West Bengal State Council Of Technical Education Act, 1995.

(2)one shall be a Professor of the Faculty Council for Postgraduate and Undergraduate Studies in Engineering and Technology of the Jadavpur University, nominated by the Vice-Chancellor of that University;
(ii)two persons to be nominated by the State Government from amongst the technical experts connected with any industry;
(iii)six whole-time permanent members of the staff of polytechnics of whom -