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[Cites 0, Cited by 0] [Section 74(12)] [Section 74] [Entire Act]

NCT Delhi - Subsection

Section 74(12)(e) in Delhi Motor Vehicles Rules, 1993

(e)Every meter shall be so made as to be capable of being sealed by seal of the type specified by Commissioner Transport by issuing specific instructions in this behalf, after the meter has been tested and approved