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State of Rajasthan - Section

Section 49 in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

49. Power to enforce production of documents.

- To enforce the production of documents, if any, and the filing of declarations, the Sub-Divisional Officer may use the power given to him by Section 57 of the Rajasthan Land Revenue Act, 1956.