Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(c) in Bombay Khadi and Village Industries Act, 1960 (c)'member' means a member of the Board, whether an official or a non-official and includes the Chairman, the Vice-Chairman and a Member Secretary of the Board:
