Himachal Pradesh High Court
Sarswati Devi vs . State Of H.P. & Another on 17 June, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Sarswati Devi vs. State of H.P. & another CWP No.3925 of 2023 .
17.06.2023 Present: Mr. Arun Kaushal, Proxy Counsel, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Navlesh Verma, Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General and Mr. Arsh Rattan Deputy Advocate General, for the respondents.
List on 19th June, 2023.
( M.S. Ramachandra Rao ) r Chief Justice ( Ajay Mohan Goel ) Judge June 17, 2023 (vt) ::: Downloaded on - 17/06/2023 20:33:33 :::CIS